Section 80(6)(iii) in Finance Act, 1999

[Cites 0, Cited by 0] [Section 80(6)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(6)(iii) in Finance Act, 1999

(iii)is brought into use by the Indian company at any time during the period beginning on the 1st day of April, 1991 and ending on the 31st day of March, 1995.

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Union of India - Subsection

Section 80(6)(iii) in Finance Act, 1999