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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa Working Journalists Welfare Fund Rules, 2006

(2)In addition to the conditions prescribed for the consideration of applications for assistance, the Committee may also with prior approval of Government lay down any other condition or guidelines for sanction of assistance subject to the condition that such condition or guidelines are not inconsistent with these rules.