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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2)(h) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(h)One member of the Legislative Council of the State to be elected by the said council;