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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(f) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(f)printed/written material is handed over by the Centre Superintendent or his/her authorized representative to the representative of the Board at the examination centre or collection centre, as the case may be, in their presence only ; and