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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(7)(a) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(a)in the Service or Groups or Sections there under, where there are only two scales e.g., junior scale and senior scale and there is only on promotion then promotion shall be made on the basis of seniority-cum-merit alone;