Section 13 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019
13. Managing committee.
- The institution shall have a managing committee constituted as per rules if any of the state government. In the absence of any such rule, the sponsoring society/trust/company shall constitute the managing committee on its own. The committee shall comprise representative of sponsoring society/trust/company, Physical educationists, representative of Bihar School Examination Board and representative of educational staff.
