Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in University Grants Commission (Open and Distance Learning) Regulations, 2017 20. Interpretation Clause. - In the event of conflict of opinion with regard to interpretation of these regulations, the opinion of the Commission shall be final.
