Section 148(3)(b) in The Delhi Excise Rules, 2010

[Cites 0, Cited by 0] [Section 148(3)] [Section 148] [Entire Act]

(b)To exercise the powers of Class 2 Excise Officer:

(i)Assistant Sub-Inspector Police;

(ii)Head Constable;

(iii)Police Constable;

(iv)Officers posted in the Intelligence Bureau of the above ranks.

Legal Document View