Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Bihar - Subsection Section 115(1) in The Bihar irrigation Act, 1997 (1)The State Government may by Notification in Official Gazette make Rules to carry out the purposes of this Act or for matters connected therewith or which are required to be prescribed by Rules under provisions of this Act.
