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[Cites 0, Cited by 0] [Section 763] [Entire Act]

State of Jharkhand - Subsection

Section 763(2) in Bihar Education Code, 1961

(2)Matching the pupil's characteristics with the general requirements of the category of job that is suitable to the pupil's educational level. In other words, it has to be determined whether the pupil's ability, attainment, interest, aptitude, socio-economic background, personality characteristics, physical health, etc., correspond most with the nature and requirement of a clerical or a technical job, trade or business, etc.