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State of Rajasthan - Section

Section 23 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

23. Energy Losses.

(1)The transmission losses to the existing Distribution Licensees shall be apportioned to them in proportion to actual energy drawal.
(2)The energy losses of the transmission and distribution system shall be adjusted in proportion to the energy injection/drawal by the open access customer as under:-
(a)Transmission losses as approved in ARR and Tariff order for the respective Financial Year;
Provided that in case the tariff order is issued after 1st April of Financial Year, then losses as approved in previous year tariff order shall be applicable up to the date of issue of tariff order for relevant year.
(b)Distribution system losses as approved by the Commission for the voltage level at which the OA customer is connected.
(3)The energy losses of the inter-State transmission system shall be adjusted as per the scheme notified by the Central Commission.