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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1) in Manonmaniam Sundaranar University Act, 1990

(1)Every person who, immediately before the notified date, is serving in connection with the affairs of the Madurai - Kamaraj University in the University Centre at Palayamkottai shall, as from the said date, become an employee of the Manonmaniam Sundaranar University and shall cease to be an employee of the Madurai-Kamaraj University.