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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iv) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(iv)Category-D-(10% of the sanctioned intake of the seats) - EAMCET Ranking Based Management seats for the General Candidates. - Seats to be filled up through a common counselling by a committee of minority managements of the colleges/ institutions to be constituted as per the schedule prescribed by the competent authority or if the minority institution(s) or minority management committee concerned so desire, by the committee of admissions constituted by the competent authority. The seats shall be filled based on merit in the common entrance test (EAMCET) held by the State for that year and with candidates who have applied to the committee constituted by colleges/ institutions concerned for admission and by following the rules of reservation.