Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(n) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes (n)There shall be two lecture halls with a seating capacity of 150-200 each for common use with good acoustics with provision for audio-visual aids.
