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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(2) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(2)The register specified under sub-rule (1) shall be available for inspection without charge by all persons interested and such persons shall be entitled to obtain copies of the extracts of the register relevant to such persons on payment of fee at the rate of rupees five per page. Sections 144(4) and 180(2)(221).