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State of Bihar - Section

Section 1 in THE BIHAR GOSHALA ACT, 1950

1. Short title, extent and commencement — (1) This Act may be called the Bihar Goshala Act, 1950.

(2)It extends to the whole of the State of Bihar.
(3)It shall come into force on such 2[date and in such areas as the State Government may, from time to time, by notification, appoint and different dates may be appointed for different areas.