Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(3) in THE BIHAR GOSHALA ACT, 1950 (3)It shall come into force on such 2[date and in such areas as the State Government may, from time to time, by notification, appoint and different dates may be appointed for different areas.
