Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43] [Entire Act] Union of India - Subsection Section 43(2) in Damodar Valley Corporation Act, 1948 (2)The [State] [Substituted for the word "Provincial" by A.L.O., 1950] Government shall not be entitled to any refund of any such taxes paid by the Corporation.
