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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Boiler Operation Engineer's Rules, 1960

(2)An economiser shall be deemed to be in use for the purpose of these Rules when there is a flow of flue gases past the economiser and an appreciable heat transfer between the water and the heating gases.