Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017 (2)Notwithstanding the above classification, the Board may map the post or change the classification in accordance with the directions of the Council.
