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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Maharashtra - Subsection

Section 91(1) in The Maharashtra Medical Council Rules, 1967

(1)[In the month of February] [Substituted by G.N. of 29.11.1968.] in each year, an estimate of the revenue and of the expenditure of the Council for the year commencing on 1st April then next ensuing, shall be laid before the Council.