Himachal Pradesh High Court
Chitar Lekha vs . State Of H.P. & Ors on 11 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Chitar Lekha vs. State of H.P. & Ors CWP No. 7715 of 2022 .
11.11.2022 Present: Mr. Mohar Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Jagdeep Singh Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer for respondents No. 1 and 2.
Mr. Rajinder Thakur, Advocate, for respondent No.3.
CWP No. 7715 of 2022 & CMP No. 15380 of 2022 Notice. Mr. Jagdeep Singh Guleria, learned Deputy Advocate General and Mr. Rajinder Thakur, Advocate, appear and waive service of notice on behalf of respondents No. 1 & 2 and respondent No.3 respectively. Dasti notice be issued for the service of respondent No.4 returnable for 9th December, 2022.
Reply/instructions be filed/obtained within four weeks.
List on 9th December, 2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 11th November, 2022 (himani) ::: Downloaded on - 11/11/2022 20:35:51 :::CIS