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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5)(b) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(b)The second periodic inspection shall be carried out after three years of first inspection and shall involve Non-destructive Testing and hydro testing of the sphere.