Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Himachal Pradesh - Subsection Section 108(2) in The Himachal Pradesh Police Act, 2007 (2)The State Government shall ensure that at least one weekly day off is provided to all Police Officers.Chapter-XIV Offences, Penalties and Powers
