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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(4) in Pepsu Road Transport Corporation Rules, 1977

(4)Where a Government employee is on deputation with the Corporation as General Manager or Chief Accounts Officer, the Corporation shall pay for the period of deputation to the Government leave and pension contribution at such rates as may be specified by the Government.