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State of Haryana - Section

Section 78 in The Haryana Canal and Drainage Rules, 1976

78. Mode of publication of schemes for drainage works. [Section 48].

- A scheme for drainage works under Section 48 shall be published in the Official Gazette together with an estimate of its cost and statement of the proportion of such cost which the State Government proposes to defray, and a schedule of the lands; which it is proposed to make chargeable in respect of the scheme and translation thereof in Hindi shall be posted :
(a)at the office of the Deputy Commissioner and Divisional Canal Officer;
(b)at conspicuous places in the locality affected by the scheme, such as Tehsils and Thanas, etc. and shall also be published by beat of drums or in any other customary manner.