Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Haryana - Subsection Section 78(b) in The Haryana Canal and Drainage Rules, 1976 (b)at conspicuous places in the locality affected by the scheme, such as Tehsils and Thanas, etc. and shall also be published by beat of drums or in any other customary manner.
