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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Haryana - Subsection

Section 40(2) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(2)Among other duties assigned to him/her by the State Government from time to time, the following duties shall appertain to the Chief Inspector -he/she shall superintend and control the working of the Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960;he/she shall have general control over the staff in all protective homes in the State;he/she shall inspect all protective homes whether established or licensed by the State Government, at least once a year and submit his/her inspection reports to the State Government.