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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2)(b) in The North Bengal University Act, 1981

(b)in the case of the Faculty Council for post-graduate studies in Science and the Faculty Council for post-graduate Studies in Medicine, by the members of the Faculty Councils, and shall act as Vice-Chairman of the Faculty Council or Faculty Councils, as the case may be.'.]]