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State of Odisha - Section

Section 5 in Orissa State Youth Welfare Board Rules, 1996

5.

General Councils or the General Council shall comprise the following members namely :
(a) Chairman ... Chairman
(b) Working Chairman ... Working Chairman
(c) Secretary to Government Sports and Youth Deptt ... Vice-Chairman
(d) Secretary to Government of India, Department of Youth Affairs(or his representative not below the rank of Deputy Secretary) ... Member
(e) Three Members of the Orissa Legislative Assembly belowthirty-five years of age, nominated by Government for a term oftwo years ... Members
(f) Director of Tourism, Orissa ... Member
(g) Director of Culture, Orissa ... Member
(h) Director of Higher Education, Orissa ... Member
(i) Director of Secondary Education, Orissa ... Member
(j) Deputy Director General, National Cadet Corps, Orissa ... Member
(k) Secretary, Orissa Sangeet Natak Akademi ... Member
(l) Secretary, Orissa Lalit Kala Akademi ... Member
(m) Secretary Orissa Sahitya Akademi ... Member
(n) Liaison Officer, National Service Scheme-cum-Deputy Secretaryto Government Higher Education Department Orissa ... Member
(o) Regional Director, Government of India, Tourism Office,Calcutta ... Member
(p) Deputy/Assistant Programme Adviser, National Service Scheme,Regional Centre, Orissa BBSR ... Member
(q) Regional Director, Nehru Yuva Kendra Sangathan, Orissa,Bhubaneswar ... Member
(r) Secretary, Orissa State Branch Youth Hostel Association ofIndia ... Members
(s) Not more than seven experts in various genres of Martial Artsof Orissa, Nominated by Government for a term of two years ... Members
(t) Not more than three persons having attainment in adventureactivities (including Adventure Sports) Nominated by Governmentof a period of two years ... Members
(u) Three voluntary Organisation engaged in Youth WelfareProgrammes (to be presented by the President/Secretary) nominatedby Government for a term of two years ... Members
(v) A representative of the Orissa Council of Sports ... Members
(w) Director of Sports and Youth Service, Orissa ... Members Secretary
(x) Joint Secretary, Orissa State Youth Welfare Member-cum-Board,Bhubaneswar ... Joint Secretary
(2)Organisations which contribute Rupees five lakhs or more to the State Board for patronage of Youth Welfare shall be corporate members, to be represented in the general Council by the Chairman or the Managing Director of the Organisation concerned.
(3)The General Council shall meet at least once a year ordinarily. In the annual Meeting of the General Council (a) the Annual Report and the Annual Audited Statement of Accounts approved by the Executive Board shall be presented and (b) the suggestions of the individual members in the context of various programmes, schemes and projects for promotion of Youth Welfare shall be recorded.