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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(2)(b) in The Orissa Water Supply and Sewerage Board Act, 1991

(b)the installation of meters or the transfer of their connection and their use, maintenance, testing, disconnection and reconnection, the fees rent and other, charges in respect thereof, including the furnishing of security by the consumer and matters connected therewith;