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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1)(a) in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

(a)"Collector" means the Collector of the Tiruchirappalli district;