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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(xiii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xiii)Power intensive industries - This category refers to industries where power is substantially utilised as raw material involving electrochemical and/or electro-melallurgical processes with a contract demand of and above 2000 KVA having a monthly operational use factor of 80%.