Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 31 in The U.P. Cold Storage Order, 1972 31. [] [Renumbered by U.P. Cold Storage (First Amendment) Order, 1972, dated 27.6.1972.] Saving. - Nothing in this order shall apply to the storage of foodstuffs in any cold storage with a capacity of less than 8.50 cubic metres (300 c.ft.
