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[Cites 0, Cited by 0] [Section 347] [Entire Act]

State of Rajasthan - Subsection

Section 347(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Short term courses shall be arranged for Pradhans and Pramukhs at Indira Gandhi Panchayati Raj Sansthan, Jaipur, and for Sarpanchas and Members of Panchayati Samiti Zila Parisad, courses may be arranged at district level by Zila Parishad. Special training programmes/workshops may be arranged for women Sarpanchas and Scheduled Caste/Schedules Tribe/Other Backward Classes Sarpanchas elected for the first time.