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State of Rajasthan - Section

Section 347 in Rajasthan Panchayati Raj Rules, 1996

347. Training Programmes/Refresher Course.

(1)Rural Development and Panchayati Raj Department shall make special efforts for human resource development and prepare training modules for elected representatives as well as officials including Gram Sevak-cum-Secretary, Junior Accountants and Junior Engineers.
(2)Short term courses shall be arranged for Pradhans and Pramukhs at Indira Gandhi Panchayati Raj Sansthan, Jaipur, and for Sarpanchas and Members of Panchayati Samiti Zila Parisad, courses may be arranged at district level by Zila Parishad. Special training programmes/workshops may be arranged for women Sarpanchas and Scheduled Caste/Schedules Tribe/Other Backward Classes Sarpanchas elected for the first time.
(3)Refresher courses for Panchas may be arranged at Panchayat Samiti level or through voluntary organisations.
(4)Six months induction course for Gram Sevak-cum-Secretary shall be arranged at Panchayat Training Centres.
(5)Every Gram Sevak-cum-Secretary must get 5 days refresher course at least once in three years.
(6)Junior Engineers/Junior Accountants may also be imparted training at Gram Sevak Training Centres having Accounts and Engineering Staff.
(7)Course content should include managerial, technical and functional aspects. Annual Performance Appraisal Reports