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[Cites 0, Cited by 0] [Section 63L(2)] [Section 63L] [Entire Act]

State of West Bengal - Subsection

Section 63L(2)(a) in The West Bengal Factories Rules, 1958

(a)General.
(i)wheeled stretcher with folding and adjusting devices; with the head of the stretcher capable of being tilted upward.
(ii)Fixed suction unit with equipment.
(iii)Fixed oxygen supply with equipment.
(iv)Pillow with case, sheets, blankets, towels.
(v)Emesis bag. bed pan, urine pot. glass.