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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(e) in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

(e)Clerk. -
(i)Lower Division Clerk. - Fifty percent of this post shall be filled by direct recruitment and the rest 50% by promotion from amongst matriculate Class IV personnel having completed at least 10 years' satisfactory service and possessing the knowledge of typing. For direct recruitment, matriculation with knowledge of typing shall be compulsory. This post shall be in the District Level Cells and the Child Development Projects. The cadre of this post shall be a Divisional Cadre.
(ii)Upper Division Clerk. - This post shall be filled cent percent by promotion from Lower Division Clerk. Such Lower Division Clerks as have completed at least 5 years' satisfactory service shall be eligible for such promotion. This post shall be in the District Level Cells and the Projects. The cadre of this post shall be a Divisional Cadre.