Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(ii) in The Orissa Survey and Settlement Rules, 1962

(ii)overhead charges in full on account of supervision and control of the entire area taken up for survey, forms one unit and in any other case, the same shall be apportioned among the different units according to the area of operation.