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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3)(c) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(c)a statement containing full details of calculation of any subsidy and incentive received, due or assumed to be due from the Central/State Government. This statement shall also include the proposed tariff calculated without consideration of the subsidy and incentive.