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[Cites 0, Cited by 0] [Section 269] [Entire Act]

State of Uttar Pradesh - Subsection

Section 269(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The non-official members of the Board shall be paid travelling allowance and daily allowance for attending the meeting of the Board at such rates as are admissible to Group-A officers of the State Government.