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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

1. Short title applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006.
(ii)They shall apply for selection and allotment of candidates for admissions into.
(a)Second year of Under Graduate Professional courses in Engineering (including Technology) and Pharmacy colleges through lateral entry.
(b)First year of Under Graduate Professional courses in Engineering (including Technology) offered in University Colleges.
(iii)They shall come into force from the academic year 2006-2007.