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NCT Delhi - Section
Section 8 in The Delhi Police (Appointment & Recruitment) Rules, 1980
8. Constitution of selection boards of appointments/recruitments to posts other than Sub-Inspectors (Executive).
- Selection of candidates for categories other than Sub-Inspector (Executive) shall be made by Departmental Selection Boards to be constituted by the Commissioner of Police as under-| (i) | For Upper Subordinates | One Additional Commissioner of Police & two DeputyCommissioner of Police. |
| (ii) | For Lower Subordinates | Deputy Commissioner of Police and two Asstt. Commissioners ofPolice. |
| (iii) | For Class IV staff | Deputy Commissioner of Police and two Asstt. Commissioners ofPolice. |