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NCT Delhi - Section

Section 8 in The Delhi Police (Appointment & Recruitment) Rules, 1980

8. Constitution of selection boards of appointments/recruitments to posts other than Sub-Inspectors (Executive).

- Selection of candidates for categories other than Sub-Inspector (Executive) shall be made by Departmental Selection Boards to be constituted by the Commissioner of Police as under-
(i) For Upper Subordinates One Additional Commissioner of Police & two DeputyCommissioner of Police.
(ii) For Lower Subordinates Deputy Commissioner of Police and two Asstt. Commissioners ofPolice.
(iii) For Class IV staff Deputy Commissioner of Police and two Asstt. Commissioners ofPolice.