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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(i) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(i)Registers of Payment Advice issued to the Controller for payments of pension debitable to the head of Accounts "8011-Insurance and Pension Funds-10-Other Insurance and Pension Funds-Nabakrushna Choudhury Centre for Development Studies, Bhubaneswar Pension Fund" in form N.C.D.S. PFR-27.