Supreme Court - Daily Orders
The Managing Director Bihar State Food ... vs Sanjay Kumar on 20 January, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.49 COURT NO.14 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10455/2020
(Arising out of impugned final judgment and order dated 03-07-2020
in RC No. 146/2019 passed by the High Court Of Judicature At Patna)
THE MANAGING DIRECTOR BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
LIMITED & ANR. Petitioner(s)
VERSUS
SANJAY KUMAR Respondent(s)
(In view of the Court's Order dated 26.11.2020, Mr. Keshav Mohan,
learned Advocate appearing for State of Bihar is permitted to enter
his appearance in all the matters.
IA No. 86664/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 86663/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No. 10817/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90359/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90362/2020
IA No. 90362/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90359/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10926/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90829/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90831/2020
IA No. 90831/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90829/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10921/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90803/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90804/2020
IA No. 90804/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90803/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Signature Not Verified
SLP(C) No. 10870/2020 (XVI)
Digitally signed by
Jagdish Kumar
Date: 2023.01.20
(FOR
16:54:37 IST
Reason:
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90709/2020
1
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90710/2020
IA No. 90710/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90709/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10873/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90715/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90716/2020
IA No. 90716/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90715/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10940/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90920/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 90926/2020
IA No. 90926/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 90920/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10957/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91228/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91229/2020
IA No. 91229/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91228/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10874/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90729/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90731/2020
IA No. 90731/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90729/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10819/2020 (XVI)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90378/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90379/2020
IA No. 90379/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90378/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10804/2020 (XVI)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90175/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90176/2020
IA No. 90176/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90175/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
2
JUDGMENT)
SLP(C) No. 10821/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90380/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 90383/2020
IA No. 90383/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 90380/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10946/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91019/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91020/2020
IA No. 91020/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91019/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10953/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91175/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91177/2020
IA No. 91177/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91175/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10863/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90663/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 90665/2020
IA No. 90665/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 90663/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10930/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90864/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90866/2020
IA No. 90866/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90864/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10871/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90711/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90712/2020
IA No. 90712/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90711/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
3
SLP(C) No. 10920/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90750/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90758/2020
IA No. 90758/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90750/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10848/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90504/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90508/2020
IA No. 90508/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90504/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10866/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90682/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 90683/2020
IA No. 90683/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 90682/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10869/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90692/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 90693/2020
IA No. 90693/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 90692/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11117/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92892/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92893/2020
IA No. 92893/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 92892/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11126/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92988/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 92992/2020
IA No. 92992/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 92988/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
4
JUDGMENT)
SLP(C) No. 10466/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
86842/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 86846/2020
IA No. 86846/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 86842/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11397/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
95209/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 95210/2020
IA No. 95210/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 95209/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11141/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
93237/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 93238/2020
IA No. 93238/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 93237/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11127/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
93027/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 93028/2020
IA No. 93028/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 93027/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11086/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92364/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92366/2020
IA No. 92366/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 92364/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10839/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90447/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90452/2020
IA No. 90452/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90447/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11217/2020 (XVI)
(FOR
5
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
94154/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 94155/2020
IA No. 94155/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 94154/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10831/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90411/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90415/2020
IA No. 90415/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90411/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10952/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91151/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91152/2020
IA No. 91152/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91151/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10829/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
90392/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 90395/2020
IA No. 90395/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 90392/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11328/2020 (XVI)
IA No. 94821/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 94818/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11576/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
97248/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 97251/2020
IA No. 97251/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 97248/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11092/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92433/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92434/2020
IA No. 92434/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 92433/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11580/2020 (XVI)
(FOR
6
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
97292/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 97294/2020
IA No. 97294/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 97292/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11083/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92341/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92342/2020
IA No. 92342/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 92341/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10955/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91198/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91199/2020
IA No. 91199/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91198/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10968/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91356/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91357/2020
IA No. 91357/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91356/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10967/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91353/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91355/2020
IA No. 91355/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91353/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10958/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91275/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91276/2020
IA No. 91276/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91275/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10995/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91562/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91563/2020
IA No. 91563/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91562/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
7
JUDGMENT)
SLP(C) No. 10992/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
91549/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91551/2020
IA No. 91551/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91549/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11018/2020 (XVI)
(FOR
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91696/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 91697/2020
IA No. 91697/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91696/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11073/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92297/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92300/2020
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IA No. 92297/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11062/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92208/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 92211/2020
IA No. 92211/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT
IA No. 92208/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11089/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92411/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 92412/2020
IA No. 92412/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 92411/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 11586/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
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FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 97412/2020
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JUDGMENT)
SLP(C) No. 11947/2020 (XVI)
(FOR
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FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 101948/2020
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IA No. 101946/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10433/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
86460/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 86461/2020
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IA No. 86460/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10600/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
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FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 88113/2020
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IA No. 88111/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10612/2020 (XVI)
(IA
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IA No. 88229/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10611/2020 (XVI)
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FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
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FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 88226/2020
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JUDGMENT)
SLP(C) No. 10620/2020 (XVI)
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JUDGMENT)
SLP(C) No. 10610/2020 (XVI)
(FOR
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IA No. 88223/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
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JUDGMENT)
SLP(C) No. 10622/2020 (XVI)
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JUDGMENT)
SLP(C) No. 10623/2020 (XVI)
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JUDGMENT)
SLP(C) No. 10630/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
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IA No. 88494/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 88493/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10636/2020 (XVI)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
88510/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 88511/2020
IA No. 88511/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 88510/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10584/2020 (XVI)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
87735/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 87737/2020
IA No. 87737/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 87735/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10571/2020 (XVI)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
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FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 87609/2020
IA No. 87609/2020 - EXEMPTION FROM FILING AFFIDAVIT
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Date : 20-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Manish Kumar, AOR
For Respondent(s) Mr. Vaibhav Niti, AOR
Ms. Madhavi Agrawal, Adv.
Mr. Divyanshu Agrawal, Adv.
Mr. Neeraj Shekhar, AOR
Mr. Amit Sibble, Sr. Adv.
Mr. Rudreshwar Singh, Adv.
Mr. Sumeet Singh, Adv.
Mr. Kaushik Poddar, AOR
Mr. Brajesh Kumar, AOR
Mr. Saurav Kumar, Adv.
Mr. Arjun Prasad Sinha, Adv.
Mr. Durga Dutt, AOR
Mr. Upendra Narayan Mishra, Adv.
16
Mr. Shivendra Pratap Singh, Adv.
Mr. Rohit Priyadarshi, Adv.
Mr. Chandrika Mishra, Adv.
Dr. Nirmal Chopra, AOR
Ms. Rachitta Rai, AOR
Mr. Prakash Kumar Singh, Adv.
Ms. Simanta Kumar, Adv.
Ms. Imran Alam, Adv.
Mr. Rajeev Singh, AOR
Mr. Shantanu Sagar, AOR
Mr. Prabhat Ranjan Raj, Adv.
Mr. Sidharth Sarthi, Adv.
Mrs. Divya Mishra, Adv.
Mr. Anil Kumar, Adv.
Mr. Gunjesh Ranjan, Adv.
Mr. Ashok Anand, AOR
Mr. Mukuldev Mishra, Adv.
Mr. Ajay Gupta, Adv.
Mr. R.K. Singh, Adv.
Mr. Somanath P., Adv.
Mr. Santosh Kumar - I, AOR
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Akash Kumar, Adv.
Mr. Phillipmassey, Adv.
Mr. Shubham Prajapati, Adv.
Mr. Sanjay Rana, Adv.
Mr. Vivek Kumar Gaurav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties shall file the submission not exceeding five pages.
The first matter to be treated as the lead matter.
List on 23.03.2023.
(HARSHITA UPPAL) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 17