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Himachal Pradesh High Court

Meena Devi vs . Hpsebl & Ors. on 26 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Meena Devi Vs. HPSEBL & Ors.

CWP No. 1810/2022

26.05.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the .

petitioner.

Mr. Tara Singh Chauhan, Advocate, for respondent No. 1.

Ms. Suchitra Sen, Advocate, for respondent NO. 2.

Reply on behalf of respondent No. 1 is stated to have been filed in the Registry, however, the same is not on record. Let the same be placed on record. As regards respondents No. 2, she prays for and is granted two weeks' further time to file reply. List on 16.06.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th May, 2022 (raman) ::: Downloaded on - 26/05/2022 20:07:13 :::CIS