Himachal Pradesh High Court
Meena Devi vs . Hpsebl & Ors. on 26 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
CWP No. 1810/202226.05.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the .
petitioner.
Mr. Tara Singh Chauhan, Advocate, for respondent No. 1.
Ms. Suchitra Sen, Advocate, for respondent NO. 2.
Reply on behalf of respondent No. 1 is stated to have been filed in the Registry, however, the same is not on record. Let the same be placed on record. As regards respondents No. 2, she prays for and is granted two weeks' further time to file reply. List on 16.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th May, 2022 (raman) ::: Downloaded on - 26/05/2022 20:07:13 :::CIS