Section 20 in The Uttar Pradesh State Sports University Act, 2021

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(1)The Board of Governors of the University shall consist of the following members, namely: -

(i)the Chancellor, who shall be the Chairman of the Board:

(ii)the Vice-Chancellor.

(iii)one Director of the University, by rotation, to be nominated by the Vice-Chancellor,

(iv)One Head Coach by rotation, to be nominated by the Vice-Chancellor:

(v)four persons to be nominated by the State Government.

(2)The Registrar shall be the Secretary of the Board.

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