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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(3)(iii) in Tamil Nadu Combined Development and Building Rules, 2019

(iii)In the event of the sub-division for qualifying road not being incorporated in the Field Measurement Book sketch, in such cases road width certificate shall be obtained from the concerned Executive Authority of Local Body.