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State of Punjab - Section

Section 33 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

33. Preparation of record of proceedings and publication of result of election.

- Immediately after the voting is over, the Returning Officer shall :-
(a)prepare in form 'R', a record of the proceedings of election and sign it, attesting with his initials every correction made therein and also permit every contesting candidate, if he expresses his desire to do so, to affix his signature or thumb-mark to such record; and
(b)when the result has been declared the Returning Officer shall forward the [name of the candidate] [Added vide Notification No. GSR 264/PA/23/61/S.43/Amd (6)/66 dated 11.10.66.] declared to have been elected to the State Government for notifying the same in the Official Gazette with a copy to the Deputy Commissioner and the Board.