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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(2)The President of every Water Users Association in a Distributory Committee area shall be the member of such Distributory Committee ex-officio, and all such members shall constitute the general body of such Distributory Committee.